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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Uttar Pradesh - Subsection

Section 47(2)(viii) in The Uttar Pradesh State Sports University Act, 2021

(viii)the degrees, diplomas, certificates, and other academic distinctions and titles which may be conferred or granted by the University and withdrawal or cancellation of any such degrees, diplomas, certificates and other academic distinctions and titles and the requirement thereof;