Gujarat High Court
M/S Venkateshwar Infra Through Partner ... vs Chief Engineer (Airforce) on 30 July, 2021
Author: Ashutosh J. Shastri
Bench: Ashutosh J. Shastri
C/IAAP/69/2021 ORDER DATED: 30/07/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/PETN. UNDER ARBITRATION ACT NO. 69 of 2021
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M/S VENKATESHWAR INFRA THROUGH PARTNER SHRIKISAN
BHAGULAL LOHIYA
Versus
CHIEF ENGINEER (AIRFORCE)
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Appearance:
MS HETVI H SANCHETI(5618) for the Petitioner(s) No. 1
MR DEVANG VYAS(2794) for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE ASHUTOSH J. SHASTRI
Date : 30/07/2021
ORAL ORDER
When the matter is taken up for hearing, learned advocate Ms. Hetvi Sancheti for the petitioner has stated that as per the telephonic talk, learned advocate Mr. Siddharth Dave has informed that learned Asst. Solicitor General Mr. Devang Vyas has received instruction to appear in the matter and would file appropriate reply.
Considering this, put up on 20.08.2021.
(ASHUTOSH J. SHASTRI, J) cmk Page 1 of 1 Downloaded on : Sat Jul 31 21:40:54 IST 2021