Bombay High Court
Rubabuddin Shaikh vs The Central Bureau Of Investigation And ... on 5 December, 2025
107.641.19-appeal+.docx
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
Digitally
signed by
BALAJI
CRIMINAL APPEAL NO.641 OF 2019
BALAJI GOVINDRAO
GOVINDRAO PANCHAL
PANCHAL Date:
2025.12.10
12:41:59
+0530
Rubabuddin Shaikh .. Appellant
Vs.
The Central Bureau of Investigation & Ors. .. Respondents
WITH
CRIMINAL APPEAL NO.656 OF 2019
Nayabuddin Shaikh .. Appellant
Vs.
The Central Bureau of Investigation & Ors. .. Respondents
...
Mr. Gautam Tiwari with Ms. Tasneem Khatau & Mr. Suraj
Jagtap, Ms. Nidhi Mishra & Mr. Bhavesh Thakur i/b.
Probus Legal & Mr. Bhavesh Thakur, Advocates for the
Appellants.
Mr. Anil C. Singh, Additional Solicitor General a/w.
Mr. Kuldeep Patil, Mr. Adarsh Vyas, Mr. Krishnakant
Deshmukh, Mr. Rajdatt Nagre and Mr. Sumitkumar
Nimbalkar, Advocates for Respondent No.1-CBI
Mr. Amit Desai, Senior Advocate with Mr. Madhusudan
Pareek and Mr. Gopal, Advocates for Respondent No.3
Mr. Harekrishna Mishra, Mr. Shubi Moulvi i/b.
Mr. Devendra Shukla, Advocates for Respondent No.4
Mr. Khan abdul Wahab, Ms. Shifa Khan, Mayanka S.R.,
Nitin Mane, Fardin Shaikh, S. Shaikh, Fayyaz Shah,
Advocates for Respondent No.5
CORAM : SHREE CHANDRASHEKHAR, CJ &
GAUTAM A. ANKHAD, J.
DATE : 5th DECEMBER 2025 P.C. :
Mr. Gautam Tiwari, the learned counsel for the appellants has commenced his arguments.
2. Post these matters on 12 th December 2025 at 3:00 pm for further arguments.
[GAUTAM A. ANKHAD, J.] [CHIEF JUSTICE]
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