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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Meghalaya - Subsection

Section 3(2) in The Meghalaya Co-operative Societies Act

(2)The Government of Meghalaya may also appoint persons to assist the Registrar and may, by general or special order in writing delegate to any such person or to any other Government Officer all or any of the powers of the Registrar under this Act.