Section 98(1)(b) in The U.P. Co-operative Societies Act, 1965

[Cites 0, Cited by 0] [Section 98(1)] [Section 98] [Entire Act]

State of Uttar Pradesh - Subsection

Section 98(1)(b) in The U.P. Co-operative Societies Act, 1965

(b)[ an order of the Registrar under sub-section (3) of Section 12 refusing to register, or under sub-section (2) of Section 14 registering an amendment in the bye-laws of a co-operative society] [Substituted by U.P. Act No.1 of 1972. ];

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 98(1)(b) in The U.P. Co-operative Societies Act, 1965