Section 2(20)(a) in The Electricity Act, 2003

[Cites 0, Cited by 1] [Section 2(20)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(20)(a) in The Electricity Act, 2003

(a)any support for any such line, that is to say, any structure, tower, pole or other thing in, on, by or from which any such line is, or may be, supported, carried or suspended; and

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Union of India - Subsection

Section 2(20)(a) in The Electricity Act, 2003