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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(g) in Chhattisgarh Rice Custom Milling Order, 2016

(g)"Enforcement Officer" means an officer of the Food, Civil Supplies and Consumer Protection Department of the State Government not below the rank of the Food Inspector or a Police Officer not below the rank of the Sub-Inspector or an officer from Department of Revenue not below the rank of Naib Tehsildar;