Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 20 in Maharashtra Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2017 20. First-aid. - Every employer shall provide at the place of work first-aid facilities as may be prescribed.
