Calcutta High Court (Appellete Side)
M/S. Bla Projects Private Limited vs The State Of West Bengal & Ors on 16 January, 2017
Author: I. P. Mukerji
Bench: I. P. Mukerji
1 16.01.2017Sl.No. 02
Ct.No.18 aa W.P.No. 9647 (W) of 2016 M/s. BLA Projects Private Limited Vs. The State of West Bengal & Ors.
Mr. Kishore Datta, Sr. Advocate Ms. Meenal Sinha ...for the petitioner Mr. Pranab Kr. Datta Mr. Tulsi Das Ray ...for the State Let this application be added to the existing list of "hearing matters" on and from tomorrow (17.01.2017).
The interim order is reinstated from the date of its expiry and will continue till 28th April, 2017 or until further order, whichever is earlier.
( I. P. Mukerji,J. )