Section 2(2a) in Karnataka Tax on Entry of Goods Act, 1979
(2a)[ [Deputy Commissioner] [Inserted by Act 28 of 1985 w.e.f.10-9-1985] and the [Deputy Commissioner] [Substituted by Act 5 of 1993 w.e.f.9-11-1992] of Commercial Taxes appointed under the Karnataka Sales Tax Act, 1957 (Karnataka Act 25 of 1957)]
