Bombay High Court
Bma Commodities Pvt. Ltd vs Kaberi Mondal on 21 December, 2018
Bench: B.R. Gavai, Riyaz Iqbal Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (APPEALS) NO. 1202 OF 2017
In
APPEALS LODGING NO . 679 OF 2015
Bma Commodities Pvt. Ltd. ....Petitioner
V/S
Kaberi Mondal ....Respondent
Ms.Kartiki Gardi, Advocate for the Appellant.
CORAM : B.R. GAVAI & RIYAZ IQBAL CHAGLA, JJ DATE : 21st December, 2018 P.C. :
At the request of the learned Advocate for the Appellant, Stand over to 08/01/2019.
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