Section 24(2) in Dr. Vishwanath Karad MIT World Peace University Act, 2016
(2)The Board of Examinations shall consist of following members, namely:-(i)the Vice-Chancellor - Chairperson;(ii)Professor of each subject - Member;(iii)one evaluation expert, co-opted by the Board of Examinations - Member;(iv)the Controller of Examinations - Member-Secretary.
