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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(1)(a) in The Bihar Saw Mills (Regulation) Act, 1990

(a)where a saw mill or saw pit is established or operated in an area declared to be a prohibited area under sub-section (1) of Section 6; or