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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(b) in Cantonments (House-Accommodation ) Act, 1923

(b)[ "Cantonment Board" means a Cantonment Board constituted under the Cantonments Act, 1924 ;] [Cl.(bb), ins. by Act 10 of 1925, s.2, was relettered (b) by Act 9 of 1930, s.2.]