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Patna High Court - Orders

M/S Jmd Alloys Ltd. (10Aaacj7070J1Zt) vs Union Of India on 2 January, 2024

Bench: Chief Justice, Partha Sarthy

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                              Civil Writ Jurisdiction Case No. 15940 of 2023
                  ======================================================
                  M/s JMD Alloys Ltd. (10AAACJ7070J1ZT)

                                                                               ... ... Petitioner/s
                                                     Versus
                  Union of India & Ors.

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s    :     Mr. Viveka Nand, Advocate
                  For the Respondent/s    :     Mr. Additional Solicitor General
                  ======================================================
                  CORAM: HONOURABLE THE CHIEF JUSTICE
                          and
                          HONOURABLE MR. JUSTICE PARTHA SARTHY
                                        ORAL ORDER

                  (Per: HONOURABLE THE CHIEF JUSTICE)

3    02-01-2024

Petitioner/s counsel prays.

Post on 06.03.2024.

(K. Vinod Chandran, CJ) ( Partha Sarthy, J) Harsh/-

U