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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Jharkhand - Subsection

Section 9(4) in Bihar Advocates Welfare Fund Rules, 1984

(4)The meetings of the Trustee Committee shall be presided over by its Chairman and in his absence by the Vice-Chairman Bar Council and in his absence by a member chosen by the members at the meeting.