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[Cites 0, Cited by 0] [Section 27(27)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(27)(c) in Insurance Regulatory and Development Authority of India (Registration of Insurance Marketing Firm) Regulations, 2015

(c)The Authority shall allocate the States to the Insurance Councils and a report of the committee shall be submitted by the Councils to the Authority on a quarterly basis.