Delhi High Court - Orders
Suresh Kumari vs Ajay Kumar & Anr on 9 April, 2024
Author: Dharmesh Sharma
Bench: Dharmesh Sharma
$~32 & 33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 328/2024 & CM APPL. 11629/2024
SURESH KUMARI ..... Petitioner
Through: Mr. Tanmaya Mehta, Mr. Jai
Shankar Sikand and Mr. Akash
Verma, Advs.
versus
AJAY KUMAR & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC
with Mr. Waize Ali Noor, GP
along with Mr. Varun Rajawat,
Mr. Kartik Baijal, Mr. Varun P.
Singh & Mr. Aryan Agrawal,
Advs. for R1.
Mr. Nalin Kohli, Ms. Nimisha
Menan and Ms. Shruti Agrawal,
Ms. Vijeeta Singh,
Advs. for R-3
Mr. D.K. Chaturvedi, Mr.
Ashok Kumar Sharma, Mr.
Saranjit Singh Bhalla & Mr.
Vipul Kumar, Advs. for R-8
Mr. Manindar Singh, Sr. Adv.
with Ms. Jyoti Taneja and Mr.
Prabhas Bajaj, Advs. for R-11
Mr. P.V. Kapur, Mr. Jayant
Bhushan, Sr. Advs. with Mr.
Ravi Shankar Nanda, Mr.
Varun Kumar, Ms. Madhurima
Sarangi, Mr. Amartya
Bhushan, Mr. Sidhant Kapur,
Mrs. Kaveri Kapur, Mr.
Dhananjay Sahai, Mr. Shiv Raj
Syal and Mr. Yojit Mehra,
Advs. for R-12 and R-13
33
+ W.P.(C) 1567/2024 & CM APPL. 6518/2024, CM APPL.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/04/2024 at 04:22:35
10599/2024, CM APPL. 11516/2024, CM APPL. 11517/2024,
CM APPL. 11518/2024, CM APPL. 14152/2024, CM APPL.
19454/2024, CM APPL. 6519/2024, CM APPL. 11519/2024,
CM APPL. 19455/2024
SURESH KUMARI ..... Petitioner
Through: Mr. Tanmaya Mehta, Mr. Jai
Shankar Sikand & Mr. Akash
Verma, Advs.
versus
REGISTRAR OF COMPANIES & ORS. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC
with Mr. Waize Ali Noor, GP
along with Mr. Varun Rajawat,
Mr. Kartik Baijal, Mr. Varun P.
Singh & Mr. Aryan Agrawal,
Advs. for R1.
Mr. Nalin Kohli, Ms. Nimisha
Menan and Ms. Shruti Agrawal,
Ms. Vijeeta Singh, Advs. for
R3.
Mr. Venkat Rao, Mr. Pankaj
Chandola, Ms. Sneha, Advs. for
R-5
Mr. Raj Kamal, Mr. Arush
Khanna, Mr. Aseem Atwal, Ms.
Aprajita Tyagi, Advs. for R-6
Mr. Anupam Lal Das, Sr. Adv.
with Mr. Siddhant Sharma, Mr.
Rohit Kumar Singh and Mr.
Anirudh, Advs. for R-7
Mr. D.K. Chaturvedi, Mr.
Ashok Kumar Sharma, Mr.
Saranjit Singh Bhalla & Mr.
Vipul Kumar, Advs. for R-8
Mr. Manindar Singh, Sr. Adv.
with Ms. Jyoti Taneja and Mr.
Prabhas Bajaj, Advs. for R-11
Mr. P.V. Kapur, Mr. Jayant
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/04/2024 at 04:22:35
Bhushan, Sr. Advs. with Mr.
Ravi Shankar Nanda, Mr.
Varun Kumar, Ms. Madhurima
Saranghi, Mr. Amartya
Bhushan, Mr. Sidhant Kapur,
Mrs. Kaveri Kapur, Mr.
Dhananjay Sahai, Mr. Shiv Raj
Syal and Mr. Yojit Mehra,
Advs. for R-12 and R-13
Ms. Ridhima Verma, Mr. S.
Tripathi & Ms. Madhu, Advs.
for applicant in IA 12454/24
CORAM:
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 09.04.2024
1. Arguments have been addressed by Sh. Manindar Singh, learned Senior Advocate for respondent No.11.
2. Arguments have been partly addressed in rebuttal on the recall application by Mr. P.V. Kapur, learned Senior Counsel for the applicants/ intervener Mr. Pratap Singh Rathi. Learned counsel for the applicant submits that he is in some personal difficulty tomorrow.
3. Mr. Jayant Bhushan, learned Senior Counsel for the other applicant/intervener also submits that he is not available tomorrow either.
4. As per convenience of the learned counsels of the applicant/intervener, the matter is listed for further hearing on 24.04.2024 at 2.30 P.M. DHARMESH SHARMA, J.
APRIL 9, 2024/sa This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/04/2024 at 04:22:36