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Customs, Excise and Gold Tribunal - Delhi

M/S. Diesel Component Works vs Commissioner Of Central Excise, ... on 23 April, 2001

ORDER

Jyoti Balasundaram

1. The above appeals along with stay applications have been filed on 30th November 1999. But till date the appellants have not got clearance from the Committee on Disputes for proceeding with the matter. Hence we see no reason to keep the appeals pending any longer but give liberty to the appellants to apply for restoration as and when the clearance from the COD is obtained by the appellants.

[Dictated in open court]