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Delhi High Court - Orders

Dr Anbumani Ramadoss vs Cbi on 27 May, 2024

                                    $~36 to 46
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.M.C. 4442/2015 & CRL.MA 6569/2024, CRL.M.A. 6570/2024
                                                & CRL.M.A. 7413/2024

                                                DR ANBUMANI RAMADOSS                                                            ..... Petitioner
                                                                                      Through:                 Mr. Mukul Gupta, Sr. Adv. with Mr.
                                                                                                               Tushar Gupta, Mr. Sumit Kumar
                                                                                                               Mishra, Advs.
                                                                                      versus

                                                CBI                                                                             ..... Respondent
                                                                                      Through:                Mr. Prasanta Varma, SPP for CBI

                                    37.
                                    +           CRL.M.C. 4443/2015 & CRL.M.A. 6594/2024 & CRL.M.A.
                                                6595/2024

                                                ANBUMANI RAMADOSS                                                               ..... Petitioner
                                                                                      Through:                Mr. Mukul Gupta, Sr. Adv. with Mr.
                                                                                                              Tushar Gupta, Mr. Sumit Kumar
                                                                                                              Mishra, Advs.
                                                                                      versus

                                                SUPDT. OF POLICE ( CENTRAL BUREAU OF
                                                INVESTIGATION)                           ..... Respondent
                                                              Through: Mr. Prasanta Varma, SPP for CBI
                                    38.
                                    +           CRL.M.C. 4480/2015
                                                DR KESHAV KUMAR AGARWAL                                                         ..... Petitioner
                                                                                      Through:                Mr. Abdhesh Chaudhary, Adv.

                                                                                      versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 28/05/2024 at 23:52:53
                                                 CENTRAL BUREAU OF INVESTIGATION
                                                (CBI)                                 ..... Respondent
                                                            Through: Mr. Prasanta Varma, SPP for CBI
                                    39.
                                    +           CRL.M.C. 5003/2015
                                                SURESH SINGH HADORIA                                                           ..... Petitioner
                                                                                      Through:                Mr. Nitendra Kumar, Adv.

                                                                                      versus

                                                CENTRAL BUREA OF INVESTIGATION                                                 ..... Respondent
                                                                                      Through:                Mr. Prasanta Varma, SPP for CBI
                                    40.
                                    +           CRL.M.C. 5005/2015
                                                NITIN GOTHWAL                                                                  ..... Petitioner
                                                                                      Through:                Mr. Nitendra Kumar, Adv.

                                                                                      versus

                                                CENTRAL BUREAU OF INVESTIGATION                                                ..... Respondent
                                                                                      Through:                Mr. Prasanta Varma, SPP for CBI
                                    41.
                                    +           CRL.M.C. 5007/2015
                                                PAWAN BHAMBANI                                                                 ..... Petitioner
                                                                                      Through:                Mr. Nitendra Kumar, Adv.

                                                                                      versus

                                                CENTRAL BUREAU OF INVESTIGATION                                                ..... Respondent
                                                                                      Through:                Mr. Prasanta Varma, SPP for CBI
                                    42.
                                    +           CRL.REV.P. 25/2016




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 28/05/2024 at 23:52:53
                                                 CBI                                                                             ..... Petitioner
                                                                                      Through:                 Mr. Prasanta Varma, SPP for CBI

                                                                                      versus

                                                DR VINDHU AMITABH & ANR                                                         ..... Respondents
                                                                                      Through:                 None.
                                    43.
                                    +           CRL.REV.P. 38/2016
                                                CENTRAL BUREAU OF INVESTIGATION                                                 ..... Petitioner
                                                                                      Through:                Mr. Prasanta Varma, SPP for CBI

                                                                                      versus

                                                J S DHUPIA & ORS                                                                ..... Respondents
                                                                                      Through:                Mr. Kumar Vaibhaw and Ms. Somaya
                                                                                                              Gupta, Advs.for R1 & 2
                                                                                                              Mr. Sanjeev Goyal and Ms. Sneh
                                                                                                              Rekha Thakur, Advs. for R3
                                    44.
                                    +           CRL.M.C. 58/2017
                                                K V S RAO                                                                       ..... Petitioner
                                                                                      Through:                None.

                                                                                      versus

                                                CBI                                                                              ..... Respondent
                                                                                      Through:                Mr. Prasanta Varma, SPP for CBI


                                    45.
                                    +           CRL.M.C. 688/2017
                                                K V S RAO                                                                       ..... Petitioner




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 28/05/2024 at 23:52:54
                                                                                       Through:                 None.

                                                                                      versus

                                                CENTRAL BUREAU OF INVESTIGATION                                                 ..... Respondent
                                                                                      Through:                 Mr. Prasanta Varma, SPP for CBI

                                    46.
                                    +           CRL.M.C. 878/2021
                                                DR SANJEEV KUMAR RASANIA                                                        ..... Petitioner
                                                                                      Through:                None.

                                                                                      versus

                                                CBI & ORS.                                                                      ..... Respondents
                                                                                      Through:                Mr. Prasanta Varma, SPP for CBI

                                                CORAM:
                                                HON'BLE MR. JUSTICE VIKAS MAHAJAN
                                                                                      ORDER

% 27.05.2024 The Hon'ble Judge is on leave today. Re-notify on 19.09.2024.

BY ORDER (COURT MASTER) MAY 27, 2024 MK This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/05/2024 at 23:52:54