Delhi High Court - Orders
Dr Anbumani Ramadoss vs Cbi on 27 May, 2024
$~36 to 46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 4442/2015 & CRL.MA 6569/2024, CRL.M.A. 6570/2024
& CRL.M.A. 7413/2024
DR ANBUMANI RAMADOSS ..... Petitioner
Through: Mr. Mukul Gupta, Sr. Adv. with Mr.
Tushar Gupta, Mr. Sumit Kumar
Mishra, Advs.
versus
CBI ..... Respondent
Through: Mr. Prasanta Varma, SPP for CBI
37.
+ CRL.M.C. 4443/2015 & CRL.M.A. 6594/2024 & CRL.M.A.
6595/2024
ANBUMANI RAMADOSS ..... Petitioner
Through: Mr. Mukul Gupta, Sr. Adv. with Mr.
Tushar Gupta, Mr. Sumit Kumar
Mishra, Advs.
versus
SUPDT. OF POLICE ( CENTRAL BUREAU OF
INVESTIGATION) ..... Respondent
Through: Mr. Prasanta Varma, SPP for CBI
38.
+ CRL.M.C. 4480/2015
DR KESHAV KUMAR AGARWAL ..... Petitioner
Through: Mr. Abdhesh Chaudhary, Adv.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 28/05/2024 at 23:52:53
CENTRAL BUREAU OF INVESTIGATION
(CBI) ..... Respondent
Through: Mr. Prasanta Varma, SPP for CBI
39.
+ CRL.M.C. 5003/2015
SURESH SINGH HADORIA ..... Petitioner
Through: Mr. Nitendra Kumar, Adv.
versus
CENTRAL BUREA OF INVESTIGATION ..... Respondent
Through: Mr. Prasanta Varma, SPP for CBI
40.
+ CRL.M.C. 5005/2015
NITIN GOTHWAL ..... Petitioner
Through: Mr. Nitendra Kumar, Adv.
versus
CENTRAL BUREAU OF INVESTIGATION ..... Respondent
Through: Mr. Prasanta Varma, SPP for CBI
41.
+ CRL.M.C. 5007/2015
PAWAN BHAMBANI ..... Petitioner
Through: Mr. Nitendra Kumar, Adv.
versus
CENTRAL BUREAU OF INVESTIGATION ..... Respondent
Through: Mr. Prasanta Varma, SPP for CBI
42.
+ CRL.REV.P. 25/2016
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 28/05/2024 at 23:52:53
CBI ..... Petitioner
Through: Mr. Prasanta Varma, SPP for CBI
versus
DR VINDHU AMITABH & ANR ..... Respondents
Through: None.
43.
+ CRL.REV.P. 38/2016
CENTRAL BUREAU OF INVESTIGATION ..... Petitioner
Through: Mr. Prasanta Varma, SPP for CBI
versus
J S DHUPIA & ORS ..... Respondents
Through: Mr. Kumar Vaibhaw and Ms. Somaya
Gupta, Advs.for R1 & 2
Mr. Sanjeev Goyal and Ms. Sneh
Rekha Thakur, Advs. for R3
44.
+ CRL.M.C. 58/2017
K V S RAO ..... Petitioner
Through: None.
versus
CBI ..... Respondent
Through: Mr. Prasanta Varma, SPP for CBI
45.
+ CRL.M.C. 688/2017
K V S RAO ..... Petitioner
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 28/05/2024 at 23:52:54
Through: None.
versus
CENTRAL BUREAU OF INVESTIGATION ..... Respondent
Through: Mr. Prasanta Varma, SPP for CBI
46.
+ CRL.M.C. 878/2021
DR SANJEEV KUMAR RASANIA ..... Petitioner
Through: None.
versus
CBI & ORS. ..... Respondents
Through: Mr. Prasanta Varma, SPP for CBI
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 27.05.2024 The Hon'ble Judge is on leave today. Re-notify on 19.09.2024.
BY ORDER (COURT MASTER) MAY 27, 2024 MK This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/05/2024 at 23:52:54