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State of Tamilnadu- Act

Revised Roster of Appointment Issued by the Government

TAMILNADU
India

Revised Roster of Appointment Issued by the Government

Rule REVISED-ROSTER-OF-APPOINTMENT-ISSUED-BY-THE-GOVERNMENT of 2008

Published on 6 November 2008
Commenced on 6 November 2008
[This is the version of this document from 6 November 2008.]
[Note: The original publication document is not available and this content could not be verified.]

Revised Roster of Appointment Issued by the GovernmentPublished vide Notification No. G.O. (Ms.) No. 206, Personnel and Administrative Reforms (K) Department, dated 6th November 2008AbstractSub: Public Services - Reservation of appointments in Public Services - Reservation provided for the Backward Class Christians withdrawn to enable them to compete within the reservation provided for Backward Classes - Modification to the Revised Roster - Orders - Issued.Read:(1) G.O. (Ms) No. 241, Personnel and Administrative Reforms (K) Department, dated 29.10.2007.(2) G.O. (Ms) No. 101, Personnel and Administrative Reforms (K) Department, dated 30.5.2008.(3) Government Letter No. 40321/K2/2008-1, Personnel and Administrative Reforms Department, dated 29.7.2008.(4) [Tamil Nadu Ordinance No. 9 of 2008] [Now replaced as an Act of the Tamil Nadu Legislature, namely, the Tamil Nadu Backward Class Christians and Backward Class Muslims (Reservation of Seats in Educational Institutions including Private Educational Institutions and of Appointments or Posts in the services under the State) Amendment Act, 2008.]Order

1.

Pursuant to the Tamil Nadu Backward Class Christians and Backward Class Muslims (Reservation of Seats in Educational Institutions including Private Educational Institutions and of Appointments or Posts in the services under the State) Ordinance, 2007 [(Tamil Nadu Ordinance No. 4 of 2007)] [Now replaced as an Act of the Tamil Nadu Legislature, namely, the Tamil Nadu Backward Class Christians and Backward Class Muslims (Reservation of Seats in Educational Institutions including Private Educational Institutions and of Appointments or Posts in the services under the State) Act, 2007 (Tamil Nadu Act 33 of 2007).], the Government issued orders in the Government Order first read above, revising the 100 point roster prescribed in Schedule III to the General Rules for the Tamil Nadu State and Subordinate Services into 200 point roster providing reservation for the Backward Class Christians and the Backward Class Muslims at three and one-half; per cent respectively, within the thirty per cent reservation available for Backward Classes. In the Government Order second read above, the aforesaid roster has been revised as to ensure adequate representation to the Backward Class Christians and the Backward Class Muslims.

2.

Based on the representation received from the Christian community, the Government in [Tamil Nadu Ordinance No. 9 of 2008] [Now replaced as an Act of the Tamil Nadu Legislature, namely, the Tamil Nadu Backward Class Christians and Backward Class Muslims (Reservation of Seats in Educational Institutions including Private Educational Institutions and of Appointments or Posts in the service under the State) Amendment Act, 2008.] fourth read above, have now amended the Tamil Nadu Backward Class Christians and Backward Class Muslims (Reservation of Seats in Educational Institutions including Private Educational Institutions and of appointments or posts in the services under the State) Act, 2007 (Tamil Nadu Act 33 of 2007), thereby withdrawing the 3.5 per cent reservation provided for the Backward Class Christians so as to enable them to compete within the reservation provided for the Backward Classes.

3.

In pursuance of the aforesaid [Tamil Nadu Ordinance No. 9 of 2008], [Now replaced as an Act of the Tamil Nadu Legislature, namely, the Tamil Nadu Backward Class Christians and Backward Class Muslims (Reservation of Seats in Educational Institutions including Private Educational Institutions and of Appointments or Posts in the service under the State) Amendment Act, 2008.] the roster prescribed in the Government Order second read above is revised as in the Annexure to this order. The Government direct that the roster prescribed in this order shall be made applicable in respect of those selections made by the recruiting agencies and appointments made on or after 22.10.2008, namely, the date of publication of the said Ordinance in the Tamil Nadu Government Gazette. However, the recruiting agencies/appointing authorities are informed that the selections/ appointments, if any, already made with reference to the 200 point roster prescribed in the Government Orders first and second read above need not be reopened and for further selections/appointments, the revised roster prescribed in this Government Order shall be continued by the recruiting agencies/ appointing authorities from the last turn upto which the selection was already made.

4.

The rotations/turns earmarked in respect of Women, Destitute Widows and Ex-servicemen in this regard shall be issued separately.

5.

Necessary amendments to the Tamil Nadu State and Subordinate Services Rules shall be issued separately.Annexure

1. General Turn

2. Scheduled Castes

3. Most Backward Classes and Denotified Communities

4. Backward Classes (Other than Backward Class Muslims)

5. General Turn

6. Scheduled Castes

7. Most Backward Classes and Denotified Communities

8. Backward Classes (Other than Backward Class Muslims)

9. General Turn

10. Backward Classes (Other than Backward Class Muslims)

11. General Turn

12. Scheduled Castes

13. Most Backward Classes and Denotified Communities

14. Backward Classes (Other than Backward Class Muslims)

15. Backward Class Muslims

16. Scheduled Castes

17. Most Backward Classes and Denotified Communities

18. Backward Classes (Other than Backward Class Muslims)

19. General Turn

20. Backward Classes (Other than Backward Class Muslims)

21. General Turn

22. Scheduled Castes

23. Most Backward Classes and Denotified Communities

24. Backward Classes (Other than Backward Class Muslims)

25. General Turn

26. Scheduled Castes

27. General Turn

28. Most Backward Classes and Denotified Communities

29. General Turn

30. Backward Classes (Other than Backward Class Muslims)

31. General Turn

32. Scheduled Castes

33. Most Backward Classes and Denotified Communities

34. Backward Classes (Other than Backward Class Muslims)

35. General Turn

36. Scheduled Castes

37. Most Backward Classes and Denotified Communities

38. Backward Classes (Other than Backward Class Muslims)

39. General Turn

40. Backward Class Muslims

41. General Turn

42. Scheduled Castes

43. Most Backward Classes and Denotified Communities

44. Backward Classes (Other than Backward Class Muslims)

45. General Turn

46. Most Backward Classes and Denotified Communities

47. Backward Classes (Other than Backward Class Muslims)

48. General Turn

49. Backward Classes (Other than Backward Class Muslims)

50. Scheduled Tribes

51. General Turn

52. Scheduled Castes

53. Most Backward Classes and Denotified Communities

54. Backward Classes (Other than Backward Class Muslims)

55. General Turn

56. Scheduled Castes

57. Most Backward Classes and Denotified Communities

58. Backward Classes (Other than Backward Class Muslims)

59. General Turn

60. Backward Classes (Other than Backward Class Muslims)

61. General Turn

62. Scheduled Castes

63. Most Backward Classes and Denotified Communities

64. Backward Classes (Other than Backward Class Muslims)

65. General Turn

66. Scheduled Castes

67. Most Backward Classes and Denotified Communities

68. Backward Classes (Other than Backward Class Muslims)

69. General Turn

70. Backward Classes (Other than Backward Class Muslims)

71. General Turn

72. Scheduled Castes

73. Most Backward Classes and Denotified Communities

74. Backward Classes (Other than Backward Class Muslims)

75. General Turn

76. Scheduled Castes

77. Most Backward Classes and Denotified Communities

78. Backward Class Muslims

79. General Turn

80. Backward Classes (Other than Backward Class Muslims)

81. General Turn

82. Scheduled Castes

83. Most Backward Classes and Denotified Communities

84. Backward Classes (Other than Backward Class Muslims)

85. General Turn

86. Scheduled Castes

87. Most Backward Classes and Denotified Communities

88. Backward Classes (Other than Backward Class Muslims)

89. General Turn

90. Backward Classes (Other than Backward Class Muslims)

91. General Turn

92. Scheduled Castes

93. Most Backward Classes and Denotified Communities

94. Backward Classes (Other than Backward Class Muslims)

95. General Turn

96. Most Backward Classes and Denotified Communities

97. Backward Classes (Other than Backward Class Muslims)

98. General Turn

99. Backward Class Muslims

100. General Turn

101. Most Backward Classes and Denotified Communities

102. Scheduled Castes

103. General Turn

104. Backward Classes (Other than Backward Class Muslims)

105. General Turn

106. Scheduled Castes

107. Most Backward Classes and Denotified Communities

108. Backward Classes (Other than Backward Class Muslims)

109. General Turn

110. Backward Classes (Other than Backward Class Muslims)

111. General Turn

112. Scheduled Castes

113. Most Backward Classes and Denotified Communities

114. Backward Classes (Other than Backward Class Muslims)

115. General Turn

116. Scheduled Castes

117. Most Backward Classes and Denotified Communities

118. Backward Classes (Other than Backward Class Muslims)

119. General Turn

120. Backward Classes (Other than Backward Class Muslims)

121. General Turn

122. Scheduled Castes

123. Most Backward Classes and Denotified Communities

124. Backward Classes (Other than Backward Class Muslims)

125. General Turn

126. Scheduled Castes

127. Most Backward Classes and Denotified Communities

128. Backward Classes (Other than Backward Class Muslims)

129. General Turn

130. Backward Class Muslims

131. General Turn

132. Scheduled Castes

133. Most Backward Classes and Denotified Communities

134. Backward Classes (Other than Backward Class Muslims)

135. General Turn

136. Scheduled Castes

137. Most Backward Classes and Denotified Communities

138. Backward Classes (Other than Backward Class Muslims)

139. General Turn

140. Backward Classes (Other than Backward Class Muslims)

141. General Turn

142. Scheduled Castes

143. Most Backward Classes and Denotified Communities

144. Backward Classes (Other than Backward Class Muslims)

145. General Turn

146. Most Backward Classes and Denotified Communities

147. Backward Classes (Other than Backward Class Muslims)

148. General Turn

149. Backward Classes (Other than Backward Class Muslims)

150. Scheduled Tribes

151. General Turn

152. Scheduled Castes

153. Most Backward Classes and Denotified Communities

154. Backward Classes (Other than Backward Class Muslims)

155. General Turn

156. Scheduled Castes

157. Most Backward Classes and Denotified Communities

158. Backward Class Muslims

159. General Turn

160. Backward Classes (Other of an Backward Class Muslims)

161. General Turn

162. Scheduled Castes

163. Most Backward Classes and Denotified Communities

164. Backward Classes (Other than Backward Class Muslims)

165. General Turn

166. Scheduled Castes

167. Most Backward Classes and Denotified Communities

168. Backward Classes (Other than Backward Class Muslims)

169. General Turn

170. Backward Classes (Other than Backward Class Muslims)

171. General Turn

172. Scheduled Castes

173. Most Backward Classes and Denotified Communities

174. Backward Classes (Other than Backward Class Muslims)

175. General Turn

176. Scheduled Castes

177. Most Backward Classes and Denotified Communities

178. Backward Classes (Other than Backward Class Muslims)

179. General Turn

180. Backward Classes (Other than Backward Class Muslims)

181. General Turn

182. Scheduled Castes

183. Most Backward Classes and Denotified Communities

184. Backward Classes (Other than Backward Class Muslims)

185. General Turn

186. Scheduled Castes

187. Most Backward Classes and Denotified Communities

188. Backward Class Muslims

189. General Turn

190. Backward Classes (Other than Backward Class Muslims)

191. General Turn

192. Scheduled Castes

193. Most Backward Classes and Denotified Communities

194. Backward Classes (Other than Backward Class Muslims)

195. General Turn

196. Most Backward Classes and Denotified Communities

197. Backward Classes (Other than Backward Class Muslims)

198. General Turn

199. Backward Classes (Other than Backward Class Muslims)

200. General Turn.

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State of Tamilnadu- Act