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Supreme Court - Daily Orders

Thyssen Materials Services Gmbh ... vs The Steel Authority Of India Ltd. on 12 February, 2018

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     SLP(C) 24133/2017

     ITEM NO.32                                  COURT NO.1                     SECTION XIV

                                 S U P R E M E C O U R T O F        I N D I A
                                         RECORD OF PROCEEDINGS

                         Petition for Special Leave to Appeal (C) No. 24133/2017

     (Arising out of impugned final judgment and order dated 20-04-2017
     in FAOOS No. 150/2002 passed by the High Court Of Delhi At New
     Delhi)

     THYSSEN MATERIALS SERVICES GMBH (ERSTWHILE
     THYSSEN KRUPP MATERIALS AG)                                          Petitioner

                                     VERSUS
     THE STEEL AUTHORITY OF INDIA LTD.                                   Respondent

     (IA No.80521/2017-EXEMPTION                  FROM   FILING    C/C   OF   THE   IMPUGNED
     JUDGMENT)

     WITH
     SLP(C) No. 30273/2017 (XIV)
     (FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS ON IA 2960/2018)

     Date : 12-02-2018 These matters were called on for hearing today.

     CORAM :               HON'BLE THE CHIEF JUSTICE
                           HON'BLE MR. JUSTICE A.M. KHANWILKAR
                           HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Petitioner
                                      Mr.   Mahesh Agarwal, Adv.
                                      Mr.   Rishi Agrawala, Adv.
                                      Mr.   Vivek Jain, Adv.
                                      Mr.   E.C. Agrawala, AOR
                                      Mr.   Rajesh Kumar, Adv.

                                      Mr. Santosh Kumar - I, AOR
     For Respondent
                                      Mr. Santosh Kumar - I, AOR
                                      Mr. E.C. Agrawala, AOR

                            UPON hearing the counsel the Court made the following
                                               O R D E R

List the matters on 3.4.2018.

Signature Not Verified Digitally signed by DEEPAK GUGLANI

Date: 2018.02.13 No further adjournments shall be granted.

16:46:44 IST Reason:

(Deepak Guglani) (H.S. Parasher) Court Master Assistant Registrar