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[Cites 0, Cited by 0] [Section 3A(1)] [Section 3A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3A(1)(a) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Conduct of Election) Rules, 1965

(a)The conduct of Elections to all Municipalities/Nagar Panchayats in the State shall be under the superintendence, direction and control of the State Election Commission.