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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Karnataka - Subsection

Section 6(1)(a) in The Karnataka Animal Diseases (Control) Act, 1961

(a)to keep it where it is for the time being or to remove it or allow it to be removed to such place of isolation or segregation as may be specified in the order;