Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Gujarat - Subsection Section 11(4) in The Gujarat Private Forests (Acquisition) Act, 1973 (4)The, amount so awarded to the applicant shall be liable to be deducted from the amount determined as payable to the owner of such forest under section 6.
