Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 190] [Entire Act] Union of India - Subsection Section 190(2) in Government of India Act, 1935 (2)The Authority shall publish annually a report of their operations during the preceding year and a statement of accounts in a form approved by the Auditor-General.GOI.191
