Supreme Court - Daily Orders
Sharp Industries Ltd vs Traxpo Enterprises Pvt Ltd on 9 July, 2014
‘2 REVISED
ITEM NO.28 COURT NO.7 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 3973/2013
(Arising out of impugned final judgment and order dated 04/02/2013
in CRR No. 3706/2012 passed by the High Court Of Calcutta)
SHARP INDUSTRIES LTD AND ORS Petitioner(s)
VERSUS
TRAXPO ENTERPRISES PVT LTD AND ORS Respondent(s)
(Office Report)
WITH
SLP(Crl) No. 6733/2013
(Stay and Office Report)
SLP(Crl) No. 6741/2013
(Stay and Office Report)
SLP(Crl) No. 7197/2013
(Stay and Office Report)
SLP(Crl) No. 7184/2013
(Stay and Office Report)
SLP(Crl) No. 7187/2013
(Stay and Office Report)
SLP(Crl) No. 7216/2013
(Sand Office Report)
SLP(Crl) No. 7181/2013
(Stay and Office Report)
SLP(Crl) No. 7203/2013
(Stay and Office Report)
SLP(Crl) No. 7669/2013
(With prayer for ad-interim ex-parte stay and Office Report)
SLP(Crl) No. 7668/2013
(Stay and Office Report)
SLP(Crl) No. 7667/2013
(With prayer for ad-interim ex-parte stay and Office Report)
SLP(Crl) No. 7670/2013
(With prayer for ad-interim ex-parte stay and Office Report)
SLP(Crl) No. 7887/2013
(With prayer for ad-interim ex-parte stay and Office Report)
SLP(Crl) No. 7888/2013
Signature Not Verified
(Stay and Office Report)
Digitally signed by
SLP(Crl) No. 7889/2013
Vishal Anand
Date: 2014.08.16
11:29:08 IST
(With prayer for ad-interim
Reason:
ex-parte stay and Office Report)
SLP(Crl) No. 8256/2013
(Stay and Office Report)
-2-
SLP(Crl) No. 8246/2013
(Stay and Office Report)
SLP(Crl) No. 8601/2013
(Stay and Office Report)
SLP(Crl) No. 8602/2013
(Stay and Office Report)
SLP(Crl) No. 8600/2013
(Stay and Office Report)
SLP(Crl) No. 9702/2013
(Stay and Office Report)
SLP(Crl) No. 9689/2013
(Stay and Office Report)
SLP(Crl) No. 10068/2013
(Stay and Office Report)
Date: 09/07/2014 These petitions were called on for hearing today.
CORAM :
HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI
HON’BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s)
Ms. Kavita Jha ,Adv.(Not Present)
Mr. Vipin Kumar Jai ,Adv.(Not Present)
For Respondent(s)
Mr. G.L. Rawal, Sr. Adv.
Mr. Kuljeet Rawal, Adv.
Mr. Ashwani Kumar ,Adv.
Mr. Anip Sachthey ,Adv.
Ms. Shagun Matta, Adv.
Mr. Avijit Bhattacharjee, Adv.
Mrs. Sarbani Kar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Nobody is present for the petitioners. The Special Leave Petitions are dismissed in default. Needless to say that interim orders granted by this Court stand vacated.
(VISHAL ANAND) (INDU POKHRIYAL)
COURT MASTER COURT MASTER
ITEM NO.28 COURT NO.7 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 3973/2013 (Arising out of impugned final judgment and order dated 04/02/2013 in CRR No. 3706/2012 passed by the High Court Of Calcutta) SHARP INDUSTRIES LTD AND ORS Petitioner(s) VERSUS TRAXPO ENTERPRISES PVT LTD AND ORS Respondent(s) (Office Report) WITH SLP(Crl) No. 6733/2013 (Stay and Office Report) SLP(Crl) No. 6741/2013 (Stay and Office Report) SLP(Crl) No. 7197/2013 (Stay and Office Report) SLP(Crl) No. 7184/2013 (Stay and Office Report) SLP(Crl) No. 7187/2013 (Stay and Office Report) SLP(Crl) No. 7216/2013 (Sand Office Report) SLP(Crl) No. 7181/2013 (Stay and Office Report) SLP(Crl) No. 7203/2013 (Stay and Office Report) SLP(Crl) No. 7669/2013 (With prayer for ad-interim ex-parte stay and Office Report) SLP(Crl) No. 7668/2013 (Stay and Office Report) SLP(Crl) No. 7667/2013 (With prayer for ad-interim ex-parte stay and Office Report) SLP(Crl) No. 7670/2013 (With prayer for ad-interim ex-parte stay and Office Report) SLP(Crl) No. 7887/2013 (With prayer for ad-interim ex-parte stay and Office Report) SLP(Crl) No. 7888/2013 (Stay and Office Report) SLP(Crl) No. 7889/2013 (With prayer for ad-interim ex-parte stay and Office Report) SLP(Crl) No. 8256/2013 (Stay and Office Report) -2- SLP(Crl) No. 8246/2013 (Stay and Office Report) SLP(Crl) No. 8601/2013 (Stay and Office Report) SLP(Crl) No. 8602/2013 (Stay and Office Report) SLP(Crl) No. 8600/2013 (Stay and Office Report) SLP(Crl) No. 9702/2013 (Stay and Office Report) SLP(Crl) No. 9689/2013 (Stay and Office Report) SLP(Crl) No. 10068/2013 (Stay and Office Report) Date: 09/07/2014 These petitions were called on for hearing today. CORAM :
HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI HON’BLE MR. JUSTICE N.V. RAMANA For Petitioner(s) Ms. Kavita Jha ,Adv.(Not Present) Mr. Vipin Kumar Jai ,Adv.(Not Present) For Respondent(s) Mr. G.L. Rawal, Sr. Adv.
Mr. Kuljeet Rawal, Adv.
Mr. Ashwani Kumar ,Adv.
Mr. Anip Sachthey ,Adv.
Ms. Shagun Matta, Adv.
Mr. Avijit Bhattacharjee, Adv. Mrs. Sarbani Kar, Adv.
UPON hearing the counsel the Court made the following O R D E R Nobody is present for the petitioners.
The Special Leave Petitions are dismissed in default. Needless to say that interim order dated 8-5-2013 stands vacated.
(VISHAL ANAND) (INDU POKHRIYAL) COURT MASTER COURT MASTER