Himachal Pradesh High Court
State Of Himachal Pradesh vs State Of H.P. & Others Alongwith ... on 25 May, 2022
Bench: Sabina, Satyen Vaidya
-1-
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
ON THE 25th DAY OF MAY, 2022
.
BEFORE
HON'BLE MS. JUSTICE SABINA
ACTING CHIEF JUSTICE
&
HON'BLE MR. JUSTICE SATYEN VAIDYA
LETTERS PATENT APPEAL Nos. 190 of 2021 a/w LPA Nos. 191,
192, 193, 194, 195, 196, 197, 198 of 2021 & LPA Nos. 10, 11,
12, 15, 22, 23, 24, 25 & 54 of 2022
LPA No. 190 of 2021
Between:-
1. STATE OF HIMACHAL PRADESH
THROUGH ITS CHIEF SECRETARY
SHIMLA-2.
2. STATE OF HIMACHAL PRADESH
THROUGH ITS SECRETARY,
PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF
SELECTION COMMISSION THROUGH
ITS SECRETARY, HAMIRPUR,
DISTRICT HAMIRPUR-177001.
....APPELLANTS
(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
AND
SUMAN BHATIA, D/O SH. MADAN LAL BHARIA,
R/O HOUSE NO. 1537/5, WARD NO. 5,
MANDIR ROAD, KANGRA, PO TEHSIL AND
DISTT. KANGRA, H.P.
....RESPONDENT
(SH. RAJNISH K. LAL, ADVOCATE).
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LPA No. 191 of 2021
Between:-
1. STATE OF HIMACHAL PRADESH
THROUGH ITS CHIEF SECRETARY
SHIMLA-2.
2. STATE OF HIMACHAL PRADESH
THROUGH ITS SECRETARY,
PERSONNEL, SHIMLA-2.
3.
HIMACHAL PRADESH STAFF
SELECTION COMMISSION THROUGH
ITS SECRETARY, HAMIRPUR,
DISTRICT HAMIRPUR-177001.
....APPELLANTS
(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
AND
AKSHAY KUMAR, S/O SH. ASHOK KUMAR
VILLAGE CHHOTI HALDER, NEAR GUPTGNGA,
PO, TEHSIL & DISTT. KANGRA, H.P.
....RESPONDENT
(SH. RAJNISH K. LAL, ADVOCATE).
LPA No. 192 of 2021
Between:-
1. STATE OF HIMACHAL PRADESH
THROUGH ITS CHIEF SECRETARY
SHIMLA-2.
2. STATE OF HIMACHAL PRADESH
THROUGH ITS SECRETARY,
PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF
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SELECTION COMMISSION THROUGH
ITS SECRETARY, HAMIRPUR,
DISTRICT HAMIRPUR-177001.
....APPELLANTS
.
(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
AND
DIVESH KUMAR S/O SH. RAVI KUMAR,
RESIDENT OF VILLAGE BAGGI TUNGAL
PO SEHLI, TEHSIL KOTLI, DISTT.
MANDI, H.P.
....RESPONDENT
(NONE). r
LPA No. 193 of 2021
Between:-
1. STATE OF HIMACHAL PRADESH
THROUGH ITS CHIEF SECRETARY
SHIMLA-2.
2. STATE OF HIMACHAL PRADESH
THROUGH ITS SECRETARY,
PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF
SELECTION COMMISSION THROUGH
ITS SECRETARY, HAMIRPUR,
DISTRICT HAMIRPUR-177001.
....APPELLANTS
(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
AND
RAM DYAL S/O SH. CHAMARU RAM
R/O VILLAGE MANDHOTA, PO BHARARU
TEHSIL JOGINDER NAGAR, DISTT. MANDI
H.P.
....RESPONDENT
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(NONE).
.
LPA No. 194 of 2021
Between:-
1. STATE OF HIMACHAL PRADESH
THROUGH ITS CHIEF SECRETARY
SHIMLA-2.
2. STATE OF HIMACHAL PRADESH
THROUGH ITS SECRETARY,
PERSONNEL, SHIMLA-2.
3.
HIMACHAL PRADESH STAFF
SELECTION COMMISSION THROUGH
ITS SECRETARY, HAMIRPUR,
DISTRICT HAMIRPUR-177001.
....APPELLANTS
(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
AND
KAMAL KISHORE S/O SH. INDER PAL
R/O HOUSE NO. 192/10, THENEHRA
MUHALLA, PO MANDI TEHSIL SADAR
DISTT. MANDI, H.P.
....RESPONDENT
(NONE).
LPA No. 195 of 2021
Between:-
1. STATE OF HIMACHAL PRADESH
THROUGH ITS CHIEF SECRETARY
SHIMLA-2.
2. STATE OF HIMACHAL PRADESH
THROUGH ITS SECRETARY,
PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF
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-5-
SELECTION COMMISSION THROUGH
ITS SECRETARY, HAMIRPUR,
DISTRICT HAMIRPUR-177001.
....APPELLANTS
.
(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
AND
AJAY KUMAR S/O SH. PRAKASH CHAND
R/O RAM NAGAR, PO AND TEHSIL
DHARAMSHALA NEAR EKJOT COLONY
DISTT. KANGRA, H.P.
....RESPONDENT
(NONE).
LPA No. 196 of 2021
Between:-
r to
1. STATE OF HIMACHAL PRADESH
THROUGH ITS CHIEF SECRETARY
SHIMLA-2.
2. STATE OF HIMACHAL PRADESH
THROUGH ITS SECRETARY,
PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF
SELECTION COMMISSION THROUGH
ITS SECRETARY, HAMIRPUR,
DISTRICT HAMIRPUR-177001.
....APPELLANTS
(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
AND
AJAY KUMAR, S/O SH. KISHAN DASS
R/O KRISHAN NIWAS, HARIKUNJ
COLONY, LOWER KHALINI, THE
SHIMLA, H.P.
....RESPONDENT
(NONE).
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LPA No. 197 of 2021
Between:-
.
1. STATE OF HIMACHAL PRADESH
THROUGH ITS CHIEF SECRETARY
SHIMLA-2.
2. STATE OF HIMACHAL PRADESH
THROUGH ITS SECRETARY,
PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF
SELECTION COMMISSION THROUGH
ITS SECRETARY, HAMIRPUR,
DISTRICT HAMIRPUR-177001.
r ....APPELLANTS
(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
AND
BHIMENDER KUMAR, S/O SH. KARAN DASS,
R/O VILL. BEHLI, PO BAGSHAR, TEHSIL
KARSOG, DISTT. MANDI, H.P.
....RESPONDENT
(SH. RAJNISH K. LAL, ADVOCATE).
LPA No. 198 of 2021
Between:-
1. STATE OF HIMACHAL PRADESH
THROUGH ITS CHIEF SECRETARY
SHIMLA-2.
2. STATE OF HIMACHAL PRADESH
THROUGH ITS SECRETARY,
PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF
SELECTION COMMISSION THROUGH
ITS SECRETARY, HAMIRPUR,
DISTRICT HAMIRPUR-177001.
....APPELLANTS
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(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
AND
.
RANJANA KUMARI D/O SH.KARAM CHAND,
R/O VILL. TAKIPUR PO DHAMER, TEHSIL
AND DISTT. KANGRA, H.P.
....RESPONDENT
(NONE).
LPA No. 10 of 2022
Between:-
1. STATE OF HIMACHAL PRADESH
THROUGH ITS CHIEF SECRETARY
SHIMLA-2.
2. STATE OF HIMACHAL PRADESH
THROUGH ITS SECRETARY,
PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF
SELECTION COMMISSION THROUGH
ITS SECRETARY, HAMIRPUR,
DISTRICT HAMIRPUR-177001.
....APPELLANTS
(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
AND
DAULAT RAM, S/O SH. HUKAM RAM,
R/O HOUSE NO. 206, WARD NO.11,
PO DHALPUR, SHASHTRI NAGAR
DISTT. KULLU, H.P.
....RESPONDENT
(SH. RAJNISH K. LAL, ADVOCATE).
LPA No. 11 of 2022
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-8-
Between:-
1. STATE OF HIMACHAL PRADESH
THROUGH ITS CHIEF SECRETARY
SHIMLA-2.
.
2. STATE OF HIMACHAL PRADESH
THROUGH ITS SECRETARY,
PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF
SELECTION COMMISSION THROUGH
ITS SECRETARY, HAMIRPUR,
DISTRICT HAMIRPUR-177001.
....APPELLANTS
(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
AND
BHASKAR GAUTAM S/O SH. AJAY KRISHAN,
R/O VPO BOROR, TEHSIL AND DISTT.
CHAMBA, H.P.
....RESPONDENT
(NONE).
LPA No. 12 of 2022
Between:-
1. STATE OF HIMACHAL PRADESH
THROUGH ITS CHIEF SECRETARY
SHIMLA-2.
2. STATE OF HIMACHAL PRADESH
THROUGH ITS SECRETARY,
PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF
SELECTION COMMISSION THROUGH
ITS SECRETARY, HAMIRPUR,
DISTRICT HAMIRPUR-177001.
....APPELLANTS
(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
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AND
SANDEEP KUMAR, S/O SH. KRISHAN CHAND,
.
R/O VILLAGE CHIPANI PO CHOWAD, TEHSIL
ANNI, DISTT. KULLU, H.P.
....RESPONDENT
(NONE).
LPA No. 15 of 2022
Between:-
1. STATE OF HIMACHAL PRADESH
THROUGH ITS CHIEF SECRETARY
SHIMLA-2.
2. STATE OF HIMACHAL PRADESH
THROUGH ITS SECRETARY,
PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF
SELECTION COMMISSION THROUGH
ITS SECRETARY, HAMIRPUR,
DISTRICT HAMIRPUR-177001.
....APPELLANTS
(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
AND
PANKAJ THAKUR, S/O SH. PREM SINGH
R/O VILL. LOWER BERI, PO KOTHUWAN
TEHSIL SANDHOLE, DISTT. MANDI, H.P.
....RESPONDENT
(SH. RAJNISH K. LAL, ADVOCATE).
LPA No. 22 of 2022
Between:-
1. STATE OF HIMACHAL PRADESH
THROUGH ITS CHIEF SECRETARY
SHIMLA-2.
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2. STATE OF HIMACHAL PRADESH
THROUGH ITS SECRETARY,
PERSONNEL, SHIMLA-2.
.
3. HIMACHAL PRADESH STAFF
SELECTION COMMISSION THROUGH
ITS SECRETARY, HAMIRPUR,
DISTRICT HAMIRPUR-177001.
....APPELLANTS
(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
AND
KANGRA, H.P.
r to
PARDEEP KUMAR, S/O SH. PARMODH SINGH
R/O VPO RAPPER, TEHSIL NURPUR, DISTT.
....RESPONDENT
(SH. RAJNISH K. LAL, ADVOCATE).
LPA No. 23 of 2022
Between:-
1. STATE OF HIMACHAL PRADESH
THROUGH ITS CHIEF SECRETARY
SHIMLA-2.
2. STATE OF HIMACHAL PRADESH
THROUGH ITS SECRETARY,
PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF
SELECTION COMMISSION THROUGH
ITS SECRETARY, HAMIRPUR,
DISTRICT HAMIRPUR-177001.
....APPELLANTS
(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
AND
CHANDER BHAN, S/O SH. ISHWAR DAS,
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R/O VILL. KANALPAT, PO KASBA PUNNER,
TEHSIL PALAMPUR, DISTT. KANGRA, H.P.
....RESPONDENT
.
(SH. RAJNISH K. LAL, ADVOCATE).
LPA No. 24 of 2022
Between:-
1. STATE OF HIMACHAL PRADESH
THROUGH ITS CHIEF SECRETARY
SHIMLA-2.
2. STATE OF HIMACHAL PRADESH
THROUGH ITS SECRETARY,
PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF
SELECTION COMMISSION THROUGH
ITS SECRETARY, HAMIRPUR,
DISTRICT HAMIRPUR-177001.
....APPELLANTS
(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
AND
RAVINDRA KUMAR S/O SH. VIKRAM SINGH
RESIDENT OF VILLAGE TAPEHAR, PO
RAJHOON, TEHSIL DEHRA, DISTT
KANGRA, H.P.
....RESPONDENT
(SH. RAJNISH K. LAL, ADVOCATE).
LPA No. 25 of 2022
Between:-
1. STATE OF HIMACHAL PRADESH
THROUGH ITS CHIEF SECRETARY
SHIMLA-2.
2. STATE OF HIMACHAL PRADESH
THROUGH ITS SECRETARY,
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PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF
SELECTION COMMISSION THROUGH
.
ITS SECRETARY, HAMIRPUR,
DISTRICT HAMIRPUR-177001.
....APPELLANTS
(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
AND
BABITA SHARMA, D/O SH. JEEVAN SHARMA
R/O SETNO. 16, TYPE-III, LONGWOOD,
SHIMLA, H.P.
....RESPONDENT
(SH. RAJNISH K. LAL, ADVOCATE).
LPA No. 54 of 2022
Between:-
1. STATE OF HIMACHAL PRADESH
THROUGH ITS CHIEF SECRETARY
SHIMLA-2.
2. STATE OF HIMACHAL PRADESH
THROUGH ITS SECRETARY,
PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF
SELECTION COMMISSION THROUGH
ITS SECRETARY, HAMIRPUR,
DISTRICT HAMIRPUR-177001.
....APPELLANTS
(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
AND
JITENDER SHARMA, S/O SH. SHANKAR LAL,
VILLAGE TIKKARI, PO DEV NAGAR, TEHSIL
& DISTT. SHIMLA, H.P.
....RESPONDENT
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(NONE).
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.
These appeals coming on for orders this day,
Hon'ble Ms. Justice Sabina passed the following:
JUDGMENT
Learned counsel for the parties have submitted that these appeals are covered by a decision of a Coordinate Bench of this Court in CWP No. 3894 of 2021, titled as Reena Kumari vs. State of H.P. & others alongwith connected matters, decided on 31.12.2021.
2. All the appeals are disposed of in terms of the decision of this Court in CWP No. 3894 of 2021, titled as Reena Kumari vs. State of H.P. & others alongwith connected matters, decided on 31.12.2021.
3. Pending applications, if any, are also stand disposed of.
(Sabina)
Acting Chief Justice
(Satyen Vaidya)
25th May, 2022 Judge
(kck)
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