Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Odisha - Subsection Section 19(1) in The Orissa Government Securities Rules, 1938 (1)The list referred to in Rules 13 and 18 (1) shall be published half-yearly in the Orissa Gazette in the months of January and July, or as soon afterwards as may be convenient.
