Section 2(c) in Telangana Urban Areas (Development) Act, 1975
(c)'building' includes,-(i)a house, out-house, stable, latrine, godown, shed, hut, wall (other than a boundary wall) and any other structure whether of masonry, bricks, mud, wood, metal or any other material whatsoever;(ii)a structure on wheels or simply resting on the ground without foundations;(iii)a ship, vessel, boat, tent, van and any other structure used for human habitation or used for keeping or storing any article or goods; and(iv)the garden, grounds, carriages and stables, if any, appurtenant to any building;
