Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Maharashtra - Subsection Section 68(2) in The Maharashtra Animal and Fishery Sciences University Act, 1998 (2)The First Vice-Chancellor shall, in consultation with the State Government make such rules, as may be necessary for the functioning of the University.
