Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(o) in Bihar Inland Vessels Rules, 2013 (o)"Director Inland Water Transport" means the Director, State Transport Commissioner Dy. Director, Chief Surveyor, Bihar, Patna or any other person authorized in this behalf by the Director Inland water transport or Secretary Transport.
