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Bombay High Court

Ankur Prabhakar Patil vs The State Of Maharashtra And Ors on 14 February, 2022

Bench: A. A. Sayed, Abhay Ahuja

          Digitally signed
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          KRISHNA NAIK
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          Date:
          2022.02.15
          16:59:21 +0530
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                                                                                   906.CRPIL(ST).7580.2021.doc


                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           CRIMINAL APPELLATE JURISDICTION

                                   PUBLIC INTEREST LITIGATION (ST) NO. 7580 OF 2021

                             Ankur Prabhakar Patil                                 ..Petitioners
                                  Versus
                             The State Of Maharashtra & Ors.                       ...Respondents

Adv. V. Mishra i/b. V. Shukla & Associates for the Petitioners. Mrs. Sangeeta Shinde, APP for the Respondent-State.

                                                      CORAM :           A. A. SAYED &
                                                                        ABHAY AHUJA, JJ

                                                      DATED :           14th FEBRUARY, 2022


                             P.C.:

Learned APP states that a copy of the PIL has not been served in the office of Public Prosecutor. The Petitioners to serve a copy of the PIL in the office of Public Prosecutor.

2. Stand over to 7th March, 2022.

(ABHAY AHUJA, J.) (A. A. SAYED, J.) AKN 1/1