Bombay High Court
Ankur Prabhakar Patil vs The State Of Maharashtra And Ors on 14 February, 2022
Bench: A. A. Sayed, Abhay Ahuja
Digitally signed
ANANT by ANANT
KRISHNA NAIK
KRISHNA
NAIK
Date:
2022.02.15
16:59:21 +0530
1/1
906.CRPIL(ST).7580.2021.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
PUBLIC INTEREST LITIGATION (ST) NO. 7580 OF 2021
Ankur Prabhakar Patil ..Petitioners
Versus
The State Of Maharashtra & Ors. ...Respondents
Adv. V. Mishra i/b. V. Shukla & Associates for the Petitioners. Mrs. Sangeeta Shinde, APP for the Respondent-State.
CORAM : A. A. SAYED &
ABHAY AHUJA, JJ
DATED : 14th FEBRUARY, 2022
P.C.:
Learned APP states that a copy of the PIL has not been served in the office of Public Prosecutor. The Petitioners to serve a copy of the PIL in the office of Public Prosecutor.
2. Stand over to 7th March, 2022.
(ABHAY AHUJA, J.) (A. A. SAYED, J.) AKN 1/1