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Supreme Court - Daily Orders

Tapan Raut And Anr Th Spa Holder Amar ... vs Amr Infrastructures Ltd on 3 May, 2017

Bench: Chief Justice, D.Y. Chandrachud, Sanjay Kishan Kaul

     ITEM NO.2                                COURT NO.1                 SECTION XVIA

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                                   Arbitration Case (Civil) No(s).19/2017

     TAPAN RAUT AND ANR TH SPA HOLDER AMAR ARORA                         Petitioner(s)

                                                    VERSUS

     AMR INFRASTRUCTURES LTD                                             Respondent(s)

     (With office report)

     Date : 03/05/2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                             HON'BLE MR. JUSTICE SANJAY KISHAN KAUL

     For Petitioner(s)                  Mr.Gaurav Mahajan, Adv.
                                        Mr.Lokesh Chopra, Adv.
                                        Mr.Lalit Kumar Jha, Adv.


     For Respondent(s)

                         Upon hearing the counsel the Court made the following
                                          O R D E R

Issue notice.

(SATISH KUMAR YADAV) (RENUKA SADANA) AR-CUM-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2017.05.03 17:05:35 TLT Reason: