Supreme Court - Daily Orders
Tapan Raut And Anr Th Spa Holder Amar ... vs Amr Infrastructures Ltd on 3 May, 2017
Bench: Chief Justice, D.Y. Chandrachud, Sanjay Kishan Kaul
ITEM NO.2 COURT NO.1 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Arbitration Case (Civil) No(s).19/2017
TAPAN RAUT AND ANR TH SPA HOLDER AMAR ARORA Petitioner(s)
VERSUS
AMR INFRASTRUCTURES LTD Respondent(s)
(With office report)
Date : 03/05/2017 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr.Gaurav Mahajan, Adv.
Mr.Lokesh Chopra, Adv.
Mr.Lalit Kumar Jha, Adv.
For Respondent(s)
Upon hearing the counsel the Court made the following
O R D E R
Issue notice.
(SATISH KUMAR YADAV) (RENUKA SADANA) AR-CUM-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2017.05.03 17:05:35 TLT Reason: