Section 49 in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013
49. Regulations.- Subject to the provisions of this Act and the Statutes the Academic
Council may make Regulations providing for all or any of the following matters, namely:-(a)the courses of studies and the conduct of examinations;(b)the admission of students to the various courses of study and to theexaminations;(c)the qualifications of teachers;(d)the appointment and prescription of duties of the Boards of Studies andExaminers;(e)recognition of examinations, Degrees and Diplomas of other Universities asequivalent to the examinations, Degree and Diplomas of this University; and(f)all other matters which under the provisions of thisAct and the Statutes to be ormay be prescribed by Regulations.
