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[Cites 1, Cited by 3]

Rajasthan High Court - Jodhpur

Lrs Of Bagat Singh @ Bagtawar Singh vs Lalit Kumar on 29 September, 2022

Author: Madan Gopal Vyas

Bench: Madan Gopal Vyas

     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
              S.B. Civil First Appeal No. 424/2022

1.    Lrs Of Bagat Singh @ Bagtawar Singh, Barmer.
2.    Shaitan Singh S/o Late Shri Bagatwar Singh, Aged About
      52 Years, R/o Siwana, Presently Sankhlo Ki Dhani Tehsil
      Samdadi, District Barmer.
3.    Sukh Singh S/o Late Shri Bagatwar Singh, Aged About 48
      Years, R/o Siwana, Presently Sankhlo Ki Dhani Tehsil
      Samdadi, District Barmer.
4.    Balwant Singh S/o Late Shri Bagatwar Singh, Aged About
      46 Years, (Deceased) R/o Siwana, Presently Sankhlo Ki
      Dhani Tehsil Samdadi, District Barmer.
5.    Megh Singh S/o Late Shri Bagatwar Singh, Aged About 44
      Years, R/o Siwana, Presently Sankhlo Ki Dhani Tehsil
      Samdadi, District Barmer.
6.    Indra Kanwar D/o Late Shri Bagatwar Singh, Aged About
      40 Years, W/o Naraian Singh R/o Siwana, Presently
      Sankhlo Ki Dhani Tehsil Samdadi, District Barmer.
7.    Aam Singh S/o Shri Hem Singh @ Hamir Singh, Aged
      About 54 Years, R/o Solankiyo Ka Bas, Siwana, Tehsil
      Siwana, District Barmer.
8.    Ran Singh S/o Vishan Singh, Aged About 50 Years,
      Solankiyo Ka Bas, Siwana, Tehsil Siwana, District Barmer.
                                                               ----Appellants
                                 Versus
1.    Lalit Kumar S/o Shri Champa Lal, R/o Siwana, Tehsil
      Siwana District Barmer.
2.    Ladu Ram S/o Rikhabchand, R/o Siwana, Presently
      Residing At Address Of M/s Paddu And Paddu, Jain Cloth
      Market, Bellari, District Bellari (Karnataka)
3.    Lrs Of Badarmal, S/o Birdi Chand
4.    Gautam Chand S/o Badarmal, Presently Residing At
      Address Of M/s Paddu And Paddu, Jain Cloth Market,
      Bellari, District Bellari (Karnataka)
5.    Bheru   Chand      S/o     Badarmal,         Presently    Residing   At
      Address Of M/s Paddu And Paddu, Jain Cloth Market,
      Bellari, District Bellari (Karnataka)
6.    Ghamandi Ram S/o Badarmal, Presently Residing At

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                                                                              (2 of 2)                  [CFA-424/2022]


                                           Address Of M/s Paddu And Paddu, Jain Cloth Market,
                                           Bellari, District Bellari (Karnataka)
                                   7.      Ashok    Kumar       S/o   Badarmal,          Presently    Residing   At
                                           Address Of M/s Paddu And Paddu, Jain Cloth Market,
                                           Bellari, District Bellari (Karnataka)
                                                                                                   ----Respondents


                                   For Appellant(s)         :     Mr. Moti Singh
                                   For Respondent(s)        :



                                              HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order 29/09/2022 Defect pointed out by the office is overruled. Heard on application (I.A. No.01/2022) under Oder 22 Rule 3 of the CPC for taking on record the legal heirs of the appellant No.1/3 Balwant Singh.

For the reasons stated in the application, the same is allowed.

The legal representatives of appellant No.1/3 mentioned in Para No.3 of the application are taken on record.

Amended cause title has already been filed, the same be taken on record.

Issue notice. Issue notice of the stay application also, returnable within a period of four weeks.

Call for record.

Till then, the respondents are restrained from alienating the property in dispute.

(MADAN GOPAL VYAS),J 121-Hanuman/-

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