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[Cites 0, Cited by 0] [Section 33(6)] [Section 33] [Entire Act]

State of Jharkhand - Subsection

Section 33(6)(ii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(ii)on non-vegetarian days, vegetarian children shall be issued with either 60 gms of jaggery and 60 gms of groundnut seeds per head in the shape of laddus or any other sweet dish or 100 gms paneer;