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[Cites 0, Cited by 0] [Section 1A] [Entire Act]

State of Rajasthan - Subsection

Section 1A(iii) in The Rajasthan Land Revenue (Industrial Areas Allotment) Rules, 1959

(iii)"IT Industry" means IT hardware, Software Industry, IT Services, IT Enabled Services, IT Infrastructure and IT Training Institutions. It shall cover development, production and services related to IT Products and includes IT and Telecommunications;