Section 103(1) in The Maharashtra Cooperative Societies Rules, 1961
(1)The provisions of clauses (e), (f), (g), (h), (i), (j) and (k) of sub-rule (11) and of sub-rules (12), (13) and (14) of Rule 107 shall mutatis mutandis apply to the sale of immovable property under Chapter XI of the Act.
