Gujarat High Court
National vs Jatnadevi on 18 February, 2011
Author: Jayant Patel
Bench: Jayant Patel
Gujarat High Court Case Information System
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CA/14722/2010 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL
APPLICATION - FOR CONDONATION OF DELAY No. 14722 of 2010
In
FIRST
APPEAL (STAMP NUMBER) No. 6165 of 2009
=========================================================
NATIONAL
AVIATION COMPANY OF INDIA LTD - Petitioner(s)
Versus
JATNADEVI
TEJRAJ JAIN WD/O LATE TEJRAJ CHHOGALAL JAIN & 7 - Respondent(s)
=========================================================
Appearance
:
MR
GN SHAH for
Petitioner(s) : 1,
RULE SERVED for Respondent(s) : 1 - 3, 6,
RULE
UNSERVED for Respondent(s) : 4 - 5, 8,
RULE NOT RECD BACK for
Respondent(s) :
7,
=========================================================
CORAM
:
HONOURABLE
MR.JUSTICE JAYANT PATEL
and
HONOURABLE
MS.JUSTICE B.M.TRIVEDI
Date
: 18/02/2011
ORAL
ORDER
(Per : HONOURABLE MR.JUSTICE JAYANT PATEL) Fresh Notice of Rule returnable on 8.3.2011. D.S. Permitted.
(JAYANT PATEL, J.) (MS.
B.M. TRIVEDI, J.) mandora/ Top