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State of Odisha - Section

Section 39 in Madhu Babu Pension Yojana Rules, 2008

39. Clarification and instruction by the Government.

- Any difficulty in interpretation of any provision of these Rules or in Administrating the same, it shall be referred to the Government in the Women and Child Development Department for issue of appropriate instructions or clarifications.List of Priority of Applications for Madhu Babu Pension(Form MBPY-II)(To be maintained at the Office of the B.D.O.)
Sl. No. Name and Address of the Applicant Male/ Female (M/F) SC/ST/ Others/ Minority Age Category of Pension (OAP/ WP/CL PiDP/WP-AIDS/DP-AIDS) Date of Application/ Diary No. Name of the Extension Officer allotted with Date
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Date of Submission of Enquiry Report No./Date of Recommendation of B.D.O. to theSub-Collector No./ Date of Sanction of Pension/ Rejection/Query by the Sub-Collector Reasons of Rejection No. of Identity Card provided to the pensioner Month of commencement of Madhu Babu Pension Date of death of the pensioner and month ofceasure of pension Remarks of the B.D.O.
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List of Priority of Applications for Madhu Babu Pension(Form MBPY-III)(To be maintained in the office of Sub-Collector)Name of the Gram Panchayat/Municipality/N.A.C.
Sl. No. Name and Address of the Applicant Male/ Female (M/F) SC/ST/ Others/ Minority Age Category of Pension (OAP/WP/ CLP/DP/ WP-AIDS/DP-AIDS) No/Date of Recommendation of B.D.O. to theSub-Collector
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No. and Date of Sanction of Pension by theSub-Collector Reasons of Rejection L. No./ Date of communication to the B.D.O. Month of commencement of pension Date of cessation of pension due to death/otherwise Remarks of the Sub-Collector
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Sanction Format(Form MBPY-IV)Government of OrissaOffice of the Sub-Collector:...............Date........