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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(2)(b) in THE ANDHRA PRADESH PULSES BOARD ACT, 2020

(b)the term of office and other conditions of service of the members of the Board under sub-section (5) of section 3 and section 7;