Bombay High Court
Jaisingh Dadoba Jadhav, Thr. Poa.Anil ... vs Shriniwas Gopal Pandit on 6 June, 2023
Author: Abhay Ahuja
Bench: Abhay Ahuja
Board Sr.No.:-61
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL REVISION APPLICATION NO. 32 OF 2018
Jaisingh Dadoba Jadhav, Thr. Poa.anil Jaisingh ....APPLICANT
Jadhav
V/S
Shriniwas Gopal Pandit ....RESPONDENT
WITH CIVIL REVISION APPLICATION NO. 7 OF 2018 Vinayak Krishna Chougule And Ors. ....APPLICANT V/S Shrinivas Gopal Pandit ....RESPONDENT WITH CIVIL REVISION APPLICATION NO. 361 OF 2018 Vinayak Krishna Chougule And Ors. ....APPLICANT V/S Shrinivas Gopal Pandit ....RESPONDENT WITH CIVIL REVISION APPLICATION NO. 192 OF 2018 Shri. Laxman T. Nirankari Thr. Poa. Shri. ....APPLICANT Dayaldas T. Nirankari V/S Shriniwas Gopal Pandit ....RESPONDENT None for Applicant Page 1/2 ::: Uploaded on - 06/06/2023 ::: Downloaded on - 07/06/2023 23:44:10 ::: Mr. Satyajit A RajeShirke for Respondent in 4 CRA CORAM : HON'BLE SHRI JUSTICE ABHAY AHUJA J DATE : 6th June, 2023 P.C. :
At the request of learned counsel for the Respondent , stand over to 13/06/2023 .
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 06/06/2023 ::: Downloaded on - 07/06/2023 23:44:10 :::