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Delhi High Court - Orders

M/S Madina (Uz) Impex vs Union Of India & Anr on 25 February, 2019

Author: S. Ravindra Bhat

Bench: S. Ravindra Bhat, Prateek Jalan

$~10 & 11
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     W.P.(C) 9173/2017 & CM Appl. 37505/2017
      M/S MADINA (UZ) IMPEX                   ..... Petitioner
                                versus

     UNION OF INDIA & ANR.                                     ..... Respondents

+    W.P.(C) 2190/2018
     M/S MAALVIKA IMPEX (INDIA),                                  ..... Petitioner
                           versus

     UNION OF INDIA & ANR.                                     ..... Respondents

     Counsel for the petitioner:
                  Through:     Ms. Neha Rai, Advocate

     Counsel for the respondent:
                  Mr. Harpreet Singh Senior Standing Counsel for Customs.
                  Mr. Amit Bansal, Mr. Aman Rewaria, Advocate for
                  respondent No. 2 in Item 10.
                  Mr. Harpreet Singh, Senior Standing Counsel with Ms.Suhani
                  Mathur, Advocate for respondent No. 2 in Item 11.
     CORAM:
     HON'BLE MR. JUSTICE S. RAVINDRA BHAT
     HON'BLE MR. JUSTICE PRATEEK JALAN
                                    ORDER

% 25.02.2019 Learned counsel appearing on behalf of the petitioner seeks an adjournment on the ground that the main counsel is unwell today.

At request, list on 24.07.2019.

S. RAVINDRA BHAT, J PRATEEK JALAN, J FEBRUARY 25, 2019 pkb