Delhi High Court - Orders
M/S Madina (Uz) Impex vs Union Of India & Anr on 25 February, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~10 & 11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9173/2017 & CM Appl. 37505/2017
M/S MADINA (UZ) IMPEX ..... Petitioner
versus
UNION OF INDIA & ANR. ..... Respondents
+ W.P.(C) 2190/2018
M/S MAALVIKA IMPEX (INDIA), ..... Petitioner
versus
UNION OF INDIA & ANR. ..... Respondents
Counsel for the petitioner:
Through: Ms. Neha Rai, Advocate
Counsel for the respondent:
Mr. Harpreet Singh Senior Standing Counsel for Customs.
Mr. Amit Bansal, Mr. Aman Rewaria, Advocate for
respondent No. 2 in Item 10.
Mr. Harpreet Singh, Senior Standing Counsel with Ms.Suhani
Mathur, Advocate for respondent No. 2 in Item 11.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 25.02.2019 Learned counsel appearing on behalf of the petitioner seeks an adjournment on the ground that the main counsel is unwell today.
At request, list on 24.07.2019.
S. RAVINDRA BHAT, J PRATEEK JALAN, J FEBRUARY 25, 2019 pkb