Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67A] [Entire Act] State of Telangana - Subsection Section 67A(a) in Telangana Land Revenue Act, 1317 F. (a)by the sale of the properties, if any, of the Shikmidar other than the land in respect of which the reasonable price is payable;