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Union of India - Section

Section 2 in The Jaggery Grading and Marking Rules, 2008

2. Definitions.

- In these rules, unless the context otherwise requires -a) "Agricultural Marketing Adviser" means the Agricultural Marketing Adviser to the Government of India;b)"Authorized packer" means a person or body of persons who has been granted the certificate of authorization to grade and mark Jaggery in accordance with the grade standards and procedure prescribed under the rules;c) "Certificate of Authorization" means a certificate issued under the provisions of General Grading and Marking Rules, 1988 authorizing a person or a body of persons to grade and mark Jaggery with the grade designation mark;d) "General Grading and Marking Rules" means the General Grading and Marking Rules, 1988 made under section 3 of the Agricultural Produce (Grading and Marking) Act, 1937 (1 of 1937);e) "Schedule" means a Schedule appended to these rules.