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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(1)(b) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(b)is or at any time has been adjudicated as an insolvent or has suspended payment of his debts or has compounded with his creditors; or