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Greater Bengaluru City Corporation -

Section 272 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

272. with proper precautions any article for the purpose of having it disinfected.

Prohibition against infected person carrying on occupation.- If anyperson knows or has been certified by the health officer or a registered medicalpractitioner in the service of the Government or the corporation that he is suffering froma dangerous disease he shall not engage in any occupation or carry on trade or business