Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107] [Entire Act] Bengal Presidency - Subsection Section 107(1) in The Calcutta Port Rules, 1943 (1)that dangerous petroleum is covered by an import licence granted under the Petroleum Rules, 1937;
