Section 110 in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019
110. Presentation and registration of memorandum of appeal or application for revision or review.
- The provisions of rules 7 to 13 (both inclusive)shall mutatis mutandis apply to the presentation of a memorandum of appeal or application for revision or review and its registration.
